SHASHI KANT,AMRESHWAR PRATAP SAHI

279 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

279

Dismissed on merits	113
Disposed off/Decided on merits	74
Dismiss other than merit(DD/Non Prosec./Abated)	55
Allowed/Partly Allowed on merits	34
(unspecified)	3

FAIZUL HASAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-31)
NAIMUDDIN v. State of U.P. AND ANOTHER — Allahabad High Court (2018-05-31)
M/S BAJRANG RICE MILL v. State of U.P. AND ANOTHER — Allahabad High Court (2018-05-31)
SAURAV RAJ v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2018-05-31)
VIJENDRA PRATAP SINGH @ VIJAY PAL v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-05-30)
SMT. DEVENDARI SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-05-30)
ARMY PUBLIC SCHOOL SHIKSHA SAMITI KARHAL ROAD AND ANOTHER v. State of U.P. AND ANOTHER — Allahabad High Court (2018-05-30)
MANGAL SEN AND ANOTHER v. THE ADDITIONAL COLLECTOR F/R BAREILLY AND 4 OTHERS — Allahabad High Court (2018-05-30)
AJAY BHATNAGAR v. PUNJAB NATIONAL BANK,BRANCH SUHAGNAGAR THRU.ITS BRANCH MANAGER AND ANR. — Allahabad High Court (2018-05-30)
KUNWAR PAL SINGH AND 17 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-05-30)