SHASHI KANT,ABHINAVA UPADHYA

217 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

217

Disposed off/Decided on merits	94
Dismiss other than merit(DD/Non Prosec./Abated)	81
Dismissed on merits	41
Allowed/Partly Allowed on merits	1

ROHIT GUPTA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-08-18)
UMESH KUMAR SHUKLA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-08-18)
SAHUKAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-08-18)
RAJPAL SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-08-18)
KHAJAN SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-08-18)
M/S GIFT HORIZON AND 4 OTHERS v. AUTHORISED OFFICER PRATHAMA BANK BRANCH AND 2 OTHERS — Allahabad High Court (2018-08-18)
SATYAPRAKASH DWIVEDI v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-08-18)
ASHWANI KUMAR SRIVASTAVA v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-08-16)
RAM BACHAN YADAV v. State of U.P. AND 6 OTHERS — Allahabad High Court (2018-08-16)
M/S RAM ENTERPRISES AND 2 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-08-16)