SHARMILA U. DESHMUKH,NATIONAL LOK ADALAT

49 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• THE ORIENTAL INSURANCE CO. LTD. v. SMT. PUSHPA VIJAYSHANKAR TIWARI AND ORS — Bombay High Court (2023-02-08)
• SHANTARAM RAMCHADRA PATIL v. SARJERAO RAGHUNATH SUTAR AND ANR — Bombay High Court (2022-11-12)
• THE ORIENTAL INSURANCE CO. LTD. v. KAVERI ASHOK SALVE and ORS. — Bombay High Court (2022-11-12)
• THE ORIENTAL INSURANCE CO LTD v. MR.MAHADUPPA HARI KOTHULE.. — Bombay High Court (2022-11-12)
• SMT. BABY NARAYAN GAWADE and ORS. v. MRS. PREET KAMAL BAJWA and ORS. — Bombay High Court (2022-11-12)
• SADASHIV YASHWANT VICHARE v. SARJERAO RAGHUNATH SUTAR AND ANR — Bombay High Court (2022-11-12)
• SUBHASH BALWANT METKAR v. SANJAY SHANTILAL RACCA AND ANR — Bombay High Court (2022-11-12)
• THE NEW INDIA ASSURANCE CO.LTD.THR.MUMBAI LEGAL HUB. v. MR.RAGHOO BHAGWAN GOSAVI (DELETED)AND ORS. — Bombay High Court (2022-11-12)
• THE ORIENTAL INSURANCE CO LTD v. MR. SURYABHAN KISAN KHODAKE AND ORS — Bombay High Court (2022-11-12)
• SADASHIV YASHWANT VICHARE v. SARJERAO RAGHUNATH SUTAR AND ANR — Bombay High Court (2022-11-12)