LexSHARMA SHIV KUMAR
184 recorded High Court judgment(s) · 1997–2008
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 184 |
Disposal nature
| DISMISSED | 76 |
| ALLOWED | 60 |
| PARTLY ALLOWED | 22 |
| DISPOSED OF | 20 |
| PEREMPTORY | 4 |
| (unspecified) | 1 |
| WITHDRAWN | 1 |
Recent judgments
- UNION OF INDIA v. HANUMAN PRASAD — Rajasthan High Court (2008-09-19)
- M/S N D CONSTRUCTION COMPANY v. J D A AND ORS — Rajasthan High Court (2008-09-05)
- VIJAY PRAKASH TOSHNIWAL v. MANAGING DIRECTOR R S R D C and — Rajasthan High Court (2008-09-05)
- M/S BIG SHOPPERS v. M/S K M TRADING AND AGE.PVT LT — Rajasthan High Court (2008-08-29)
- R S B PROJECTS v. RAJASTHAN URBAN INFRASTRUCTURE — Rajasthan High Court (2008-08-22)
- COAP/29/2008 of BALAJI INDUSTRIAL PRODUCTS LTD Vs — Rajasthan High Court (2008-08-22)
- M/S SIYARAM JAJRA v. STATE AND ORS — Rajasthan High Court (2008-08-08)
- M/S SIYARAM JAJRA v. STATE AND ORS — Rajasthan High Court (2008-08-08)
- COAP/69/2007 of SHYAM TELECOM LTD Vs — Rajasthan High Court (2008-08-07)
- KANTA PRASAD BAJAJ v. M/S AJANTA CONSTRUCTION — Rajasthan High Court (2008-07-25)