SHARAN JEET SINGH GREWAL

459 recorded High Court judgment(s) · 2010–2016

Courts

Disposal nature

Recent judgments

• SGPC AND ORS v. KIRANJIT KAUR — Punjab & Haryana High Court (2016-06-03)
• ESTATE OFFICER HUDA KAITHAL AND ORS v. DARSHNA DEVI AND ORS — Punjab & Haryana High Court (2016-06-01)
• BALWINDER SINGH v. PAL SINGH @ HARPAL SINGH AND ANR. — Punjab & Haryana High Court (2016-05-28)
• ASHWANI KUMAR GUPTA & ORS v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2016-05-23)
• BIMAL ANJUMAN v. AASRA FOUNDATIONS (REGISTERED) MUKATSAR — Punjab & Haryana High Court (2016-05-23)
• ASHOK KUMAR v. GOVT.OF INDIA — Punjab & Haryana High Court (2016-05-18)
• MOHINDER KUMAR v. M/S LOVISH KUMAR AMAN KUMAR COMMISSION AGENT — Punjab & Haryana High Court (2016-05-16)
• KHADI GRAMODYOG SANGH v. KHADI & VILLAGE INDUSTRIES & ORS — Punjab & Haryana High Court (2016-05-10)
• BHANU PRATAP v. VANDANA KUSHWAHA — Punjab & Haryana High Court (2016-05-09)
• TEJ KAUR THR LRS. RAJINDER SINGH GILL v. JITA SINGH AND ORS — Punjab & Haryana High Court (2016-04-29)