LexSHARAD KUMAR SHARMA
10,081 recorded High Court judgment(s) · 2003–2023
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 10081 |
Disposal nature
| DISPOSED | 3216 |
| DISMISSED | 2730 |
| ALLOWED | 1308 |
| DISMISSED AS WITHDRAWN | 897 |
| DISMISSED AS INFRUCTUOUS | 515 |
| CLOSED | 492 |
| DISMISSED IN DEFAULT | 448 |
| GRANTED | 182 |
Recent judgments
- VACHASPATI TIWARI ALIAS VACHASPATI SHARMA v. SANDEEP TIWARI — Uttarakhand High Court (2023-12-29)
- ANISH AHMED v. VIMLA DEVI — Uttarakhand High Court (2023-12-29)
- PANKAJ KUMAR v. KULDEEP SINGH — Uttarakhand High Court (2023-12-29)
- CHANDRAWATI v. AVTAR SINGH — Uttarakhand High Court (2023-12-29)
- Smt Angoori Devi v. Smt Sangeeta Tokas — Uttarakhand High Court (2023-12-28)
- M/S RAMNATH EXPORTS PVT LTD v. SMT. VINITA MEHTA AND ANOTHER — Uttarakhand High Court (2023-12-28)
- ASHOK KUMAR GHAWARI v. HARISH MITTAL — Uttarakhand High Court (2023-12-22)
- UNION OF INDIA v. UPENDRA KUMAR — Uttarakhand High Court (2023-12-22)
- RAGHUBIR SINGH MALIK v. YOGENDRA VIDHYARATHI — Uttarakhand High Court (2023-12-21)
- NATIONAL INSURANCE CO. v. SMT. RADHA DEVI — Uttarakhand High Court (2023-12-21)