LexSHARAD KUMAR GUPTA
6,626 recorded High Court judgment(s) · 2017–2021
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 6626 |
Disposal nature
| ALLOWED | 3445 |
| REJECTED | 1119 |
| DISMISSED | 658 |
| DISPOSED OFF | 616 |
| WITHDRAWN | 384 |
| NON PROSECUTION | 186 |
| PARTLY ALLOWED | 77 |
| INFRUCTUOUS | 58 |
Recent judgments
- ICICI LUMBARD GENERAL INSURANCE COMPANY LIMITED, v. SMT. SAVITRI BAI — Chhattisgarh High Court (2021-03-10)
- ICIC LUMBARD GENERAL INSURANCE COPMPANY LIMITED v. SMT. SUNITA BAI — Chhattisgarh High Court (2021-03-10)
- NEHA GUPTA NEE PANDEY v. PRAHLAD PRASAD GUPTA — Chhattisgarh High Court (2021-03-10)
- UMAR IMAM v. THE STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-03-10)
- Branch Manager,bajaj Allianz General Insurance Company Limited v. Ashish — Chhattisgarh High Court (2021-03-10)
- SMT. JHAMESH BAI v. JANAK RAM SAHU — Chhattisgarh High Court (2021-03-09)
- FIROZ JOSHI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-03-09)
- BRANCH MANAGER THE NEW INDIA INSURANCE COMPANY LIMITED v. SMT. RUKHMANI NISHAD — Chhattisgarh High Court (2021-03-09)
- Branch Manager The New India Insurance Company Limited v. Smt. Savitri Nishad — Chhattisgarh High Court (2021-03-09)
- SMT. CHANDA CHAUDHARI v. EJIYAR SIDDIQUI — Chhattisgarh High Court (2021-03-05)