SHARAD D.DAVE

382 recorded High Court judgment(s) · 2001–2008

Courts

Gujarat High Court

382

38-RULE ABSOLUTE/ALLOWED @ FH	257
39-RULE DISCHARGED/DISMISSED @ FH	92
46-ANY OTHER MODE @ FH	21
42-RULE DISCHARGED @ FH	4
40-WITHDRAWN @ FH	3
26-DISMISSED @ ADM.STAGE	3
35-ANY OTHER MODE @ ADM.STAGE	2

KANTIBHAI MOTIBHAI LIMBACHIYA v. BAKUL SHAMSHUDDIN DARSDANI — Gujarat High Court (2008-12-29)
KANTIBHAI MOTIBHAI LIMBACHIYA v. AMRATLAL NYALCHAND SHAH — Gujarat High Court (2008-12-29)
KANTIBHAI MOTIBHAI LIMBACHIYA v. BHARWAD KHINABHAI GANDABHAI — Gujarat High Court (2008-12-29)
KANTIBHAI MOTIBHAI LIMBACHIYA v. SHAH BHARATBHAI RATILAL — Gujarat High Court (2008-12-29)
JUNAGADH MUNICIPALITY v. DISTRICT COLLECTOR — Gujarat High Court (2008-07-02)
STATE OF GUJARAT v. ARJANBHAI KALABHAI RABARI — Gujarat High Court (2008-02-28)
STATE OF GUJARAT v. YUNUSKHAN VAHIDKHAN — Gujarat High Court (2007-12-20)
STATE OF GUJARAT v. DINESHBHAI PATEL — Gujarat High Court (2007-08-10)
STATE OF GUJARAT v. RUPCHAND DEVANDAS SINDHI — Gujarat High Court (2007-08-10)
STATE OF GUJARAT v. R N JOSHI — Gujarat High Court (2007-08-10)