LexSHANTANU S. KEMKAR, RAJESH G. KETKAR
87 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 87 |
Disposal nature
| Disposed Off | 46 |
| Allowed | 9 |
| Rule Made Absolute | 9 |
| (unspecified) | 6 |
| DISPOSED OFF | 5 |
| WITHDRAWN | 4 |
| Allowed To be withdrawn | 3 |
| Dismissed | 3 |
Recent judgments
- M/S. ALKYL AMINES CHEMICALS LIMITED v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2018-02-23)
- SHRI. ATUL GANDHI v. THE STATE OF MAHARASHTRA , THROUGH PRINCIPAL SECRETARY AND ORS. — Bombay High Court (2018-02-23)
- M/S SHRIVARDHAN CHEMICAL INDUSTRIES v. THE STATE OF MAHARASHTRA DN ORS — Bombay High Court (2018-02-23)
- M/S. GLOBUS PETROADDITIONS PRIVATE LIMITED v. THE STATE OF MAHARASHTRA , THROUGH ITS PRINCIPAL SECRETARY AND ORS. — Bombay High Court (2018-02-23)
- SHRI. SANDEEP RAMCHANDRA CHAVAN v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2018-02-23)
- SHRI. HIMMATMAL D. KOTHARI, PROP. M/S. PRABHAT COLOUR CO. v. THE STATE OF MAHARASHTRA, THROUGH PRINCIPAL SECRETARY AND ORS. — Bombay High Court (2018-02-23)
- M/S SHRIVARDHAN CHEMICAL INDUSTRIES v. THE STATE OF MAHARASHTRA DN ORS — Bombay High Court (2018-02-23)
- SHRI. SANDEEP RAMCHANDRA CHAVAN v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2018-02-23)
- SMT. LATA SHRUYAKANT JADHAV v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2018-02-23)
- M/S. KHANDOBA DISTILLERIES LTD. v. THE STATE OF MAHARASHTRA, THROUGH PRINCIPAL SECRETARY AND ORS. — Bombay High Court (2018-02-23)