SHANTANU S. KEMKAR, PRITHVIRAJ K. CHAVAN

21 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• V. VEERAJU., v. THE STATE OF GOA, THR. THE CHIEF SECRETARY AND 5 ORS., — Bombay High Court (2018-01-29)
• RUDRA SHAILESH SANVORDENKER, THR. HIS POA, SHAILESH DURGANAND SANVORDEKAR., v. ANITA KARWAL., — Bombay High Court (2018-01-29)
• NALINI NAIK., v. THE STATE OF GOA, THR. THE CHIEF SECRETARY, GOVT. OF GOA AND 4 ORS., — Bombay High Court (2018-01-29)
• DEGOLATION TRINITY FERNANDES., v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND ANR., — Bombay High Court (2018-01-29)
• NUNO ALVARES COLACO (DEC) REP. BY LRS. AND 25 ORS., v. STATE OF GOA, THROUGH ITS CHIEF SECRETARY AND ANR., — Bombay High Court (2018-01-29)
• MHALGO RAM GAONKAR AND 12 ORS., v. STATE OF GOA, THR. CHIEF SECRETARY AND ANR., — Bombay High Court (2018-01-29)
• GOA INDUSTRIAL DEVELOPMENT CORPORATION, THR. ITS MANAGING DIRECTOR AND 2 ORS., v. VIRAJ Y. SAMANT, THR. HIS POA, VINOD Y. SAMANT., — Bombay High Court (2018-01-29)
• THE PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI., v. VELINKAR BROTHERS., — Bombay High Court (2018-01-29)
• GAYATRI FERNANDES., v. STATE OF GOA, THR. SECRETARY (HOME) GOVT. OF GOA AND ANR., — Bombay High Court (2018-01-24)
• UNDIR PARYAVARAN SAURAKHXAN MAMCH, THR. ITS PRESIDENT, MUKUND K. NAIK AND ANR., v. STATE OF GOA, THR. ITS CHIEF SECRETARY, GOVT. OF GOA AND 5 ORS., — Bombay High Court (2018-01-24)