SHANTANU S. KEMKAR, KUM. NUTAN D. SARDESSAI

103 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• BASURAJ HARIJAN @ KATTIMANI, PRESENTLY AT CENTRAL JAIL COLVALE, GOA., v. STATE OF GOA, THR. INSPECTOR GENERAL OF PRISON, PANAJI AND ANR., — Bombay High Court (2018-02-16)
• SURESH V. AZGAOKAR, PRESENTLY AT CENTRAL JAIL COLVALE., v. STATE OF GOA, THR. OFFICER OF THE SUPDT., GOVT. OF GOA COLVALE AND ANR., — Bombay High Court (2018-02-16)
• JOSEPH Y. KADARKOT, PRESENTLY AT CENTRAL JAIL COLVALE., v. STATE OF GOA, THR. THE INSPECTOR GENERAL OF PRISON, PANAJI AND ANR., — Bombay High Court (2018-02-15)
• SHAMEEN ISMAIL KHAN., v. THE STATE OF GOA, THR. THE PUBLIC PROSECUTOR AND 4 ORS., — Bombay High Court (2018-02-15)
• KAUSHAL KUMAR, PRESENTLY AT CENTRAL JAIL COLVALE., v. STATE OF GOA, THR. THE IG PRISON, PANAJI AND ANR., — Bombay High Court (2018-02-15)
• DEPUTY COLLECTOR AND SDM SOUTH GOA, MARGAO., v. SANJAY H. SHINDE., — Bombay High Court (2018-02-15)
• SANKHALI MUNICIPAL COUNCIL, THR. ITS CHIEF OFFICER., v. SAMIRA R. GAUNS., — Bombay High Court (2018-02-14)
• DR. K. G. SANKARANARAYANA. v. GOA UNIVERSITY, THROUGH ITS REGISTRAR AND 4 ORS., — Bombay High Court (2018-02-14)
• RAUL DA COSTA., v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 4 ORS., — Bombay High Court (2018-02-14)
• VITHAL VINAYAK SHIKERKAR., v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND ANR., — Bombay High Court (2018-02-14)