LexSHANTANU S. KEMKAR, C. V. BHADANG
47 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 47 |
Disposal nature
| Withdrawn | 28 |
| Disposed of | 17 |
| Allowed | 1 |
| Dismissed | 1 |
Recent judgments
- RAVINDRA K. JOSHI., v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2018-08-14)
- RAJAT KUMAR., v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2018-08-14)
- EKNATH BUDHO GAUDE., v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2018-08-14)
- SALMA KHAN AND ANR., v. THE MANAGER J AND K BANK, NATIONAL BUSINESS CENTRE AND 3 ORS., — Bombay High Court (2018-08-14)
- NILU RAGHUNATH GAUDE., v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2018-08-14)
- EKNATH BUDHO GAUDE., v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2018-08-14)
- NAGESH NARAYAN GAUDE., v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2018-08-14)
- PARVEEN TUFCHI, THR. THE MANAGER J AND K BANK AND ANR., v. SALMA KHAN AND ANR., — Bombay High Court (2018-08-14)
- NILU RAGHUNATH GAUDE., v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2018-08-14)
- NAGESH NARAYAN GAUDE., v. STATE OF GOA, THR. ITS CHIEF SECRETARY AND 2 ORS., — Bombay High Court (2018-08-14)