SHAMPA SARKAR, TIRTHANKAR GHOSH

26 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• PEARLESCENT MERITECH PVT LTD AND ANR v. UNION OF INDIA AND ORS. — Calcutta High Court (2024-04-12)
• THE STATE (UT OF ANDAMAN AND NICOBAR ISLANDS) v. AJAY SARKAR — Calcutta High Court (2024-01-22)
• THE STATE v. DEEPAK BISWAS — Calcutta High Court (2024-01-22)
• MOHAMMAD ASLAM AND ORS v. THE UNION OF INDIA AND ORS — Calcutta High Court (2024-01-18)
• K.SETHELAVENTHAN v. UNION OF INDIA AND ORS — Calcutta High Court (2024-01-17)
• BIMAL MONDAL v. THE CHIEF SECRETARY AND ORS — Calcutta High Court (2024-01-15)
• PARIMAL MONDAL v. THE CHIEF SECRETARY AND ORS — Calcutta High Court (2024-01-15)
• SUJIT SINGH v. THE UNION OF INDIA AND ORS — Calcutta High Court (2024-01-15)
• THE PORT BLAIR MUNICIPAL COUNCIL AND ANR v. UMANANDA ROY — Calcutta High Court (2024-01-15)
• HARISH KISHEN v. THE CHIEF SECRETARY AND ORS — Calcutta High Court (2024-01-15)