SHAMPA SARKAR, PRASENJIT BISWAS

20 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• M/S. MAA KALI TRADERS v. UNION OF INDIA AND ANR — Calcutta High Court (2025-09-11)
• NANI BARUI ALIAS NANI BARAI ALIAS NANIBALA BARUI v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2025-09-11)
• PRAMILA CHETTRI v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-09-11)
• VINOD KUMAR JAISWAL v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2025-09-10)
• MOMENA KHATOON@MAMENA KHATUN v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2025-09-10)
• BRATIN SIKDER v. THE PRINCIPAL CHIEF COMMISSIONER AND ORS — Calcutta High Court (2025-09-10)
• DR.GOBINDA RAJBANSHI v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2025-09-10)
• RISHA SINGHA AND ORS. v. KAUSHIK SINGH SARKAR AND ORS. — Calcutta High Court (2025-09-09)
• M/S. ASSAM SUPARI TRADERS v. UNION OF INDIA AND ANR — Calcutta High Court (2025-09-08)
• STATE OF WEST BENGAL v. SURESH ROY — Calcutta High Court (2025-09-04)