SHAMPA SARKAR, PARTHA SARATHI CHATTERJEE

247 recorded High Court judgment(s) · 2020–2024

Courts

Disposal nature

Recent judgments

• PRADIP DEBNATH AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-06)
• RAJA RAJAK v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2024-12-06)
• NANIBALA BARMAN AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-06)
• MD.JAHANGIR v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-06)
• SANTANA ROY @ SANTANA BARMAN AND ORS. v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-06)
• BISHNUPADA SARKAR @ BISNU SARKAR v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-06)
• SARBAJIT SINGH@SATYAJEET SINGH@LALU AND ANR v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-06)
• GOUTAM MANDAL v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-06)
• DINESH LOHAR AND ORS v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-06)
• UTTAM MANDAL v. THE STATE OF WEST BENGAL — Calcutta High Court (2024-12-05)