LexSHAMPA SARKAR, AJAY KUMAR GUPTA
374 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 374 |
Disposal nature
| DISPOSED | 187 |
| DISMISSED FOR DEFAULT | 85 |
| DISMISSED | 84 |
| ALLOWED | 13 |
| DISMISSED AS WITHDRAWN | 3 |
| DISMISSED FOR NON PROSECUTION | 2 |
Recent judgments
- SUKANTA PRAMANICK AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- M/S MALLICK ENTERPRISES v. EMPLOYEES STATE INS CORPORATION AND ORS — Calcutta High Court (2026-05-21)
- BIPLAB KUMAR CHOWDHURY v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- M/S KARAMVEER SINGH v. THE UNION OF INDIA AND ORS — Calcutta High Court (2026-05-21)
- SHYAM DEB v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-21)
- JAYASHRI KHAN AND ORS v. AHMMAD HALDER AND ORS — Calcutta High Court (2026-05-21)
- IDU SEKH v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- M/S MALLICK ENTERPRISES v. EMPLOYEES STATE INS CORPORATION AND ORS — Calcutta High Court (2026-05-21)
- TAPSIL JATI ,ADIBASI,PRAKTAN SAINIK BIKASH SILPA KENDRA AND ANR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
- MR. GOKUL CHAND AGARWAL v. RESERVE BANK OF INDIA AND ORS. — Calcutta High Court (2026-05-20)