SHAMPA SARKAR

16,454 recorded High Court judgment(s) · 2004–2026

Courts

Calcutta High Court

16454

DISPOSED	12157
DISMISSED FOR DEFAULT	2726
DISMISSED	719
DISMISSED AS NOT PRESSED	307
DISMISSED AS WITHDRAWN	265
TRANSFERRED	73
DISMISSED AS INFRUCTUOUS	67
DISMISSED FOR NON PROSECUTION	48

BISWANATH GHOSH v. TUSI ROY (SEN) , PRADHAN , FULSARA GRAM PANCHAYAT AND ANR — Calcutta High Court (2026-05-18)
MD. ASRAF MOLLA AND ANR v. MANA MISTRY AND ANR — Calcutta High Court (2026-05-18)
ABDUL RAHIM TARAFDAR AND ORS v. SURAJIT BOSE — Calcutta High Court (2026-05-18)
RABIYA BIBI v. MASUMA BIBI THE PRODHAN CHANDIGARH ROHANDA GRAM PANCHAYAT — Calcutta High Court (2026-05-15)
TAPENDRA NATH NIYOGI v. SUBAL KR. MANNA AND ORS. — Calcutta High Court (2026-05-15)
ABUL MULLICK v. SK. NUR HOSSAINTHE PRADHAN JAGATBALLAVPUR GRAM PANCHAYAT — Calcutta High Court (2026-05-15)
LUBIN TUDU v. ASHA BAUL DAS PRADAHAN SATITHAN GRAM PANCHAYAT — Calcutta High Court (2026-05-15)
ASHOK KUMAR BAYEN v. CHITRADIP SEN SUB DIVISIONAL MAGISTRATE BARUIPUR — Calcutta High Court (2026-05-15)
HEMANSU KUNDU v. PRADIP KUMAR SARKAR AND ANR — Calcutta High Court (2026-05-15)
SYED MD AOUN AND ANR v. BINOD KUMAR ,MUNICPAL COMM. AND ORS — Calcutta High Court (2026-05-15)