SHAMIMA JAHAN

28 recorded High Court judgment(s) · 2025–2025

Courts

Gauhati High Court

Disposed Of	17
Allowed	5
WITHDRAWN	2
Dismissed on withdrawal with liberty to approach again	2
Closed	1
Dismissed As infractuous	1

Lam N Fab Metals and Anr. v. State of Mizoram and 2 Ors. — Gauhati High Court (2025-10-06)
Sh. S. Khaigoumang Mate and Anr. v. Directorate of Revenue Intelligence — Gauhati High Court (2025-10-06)
Sh. K. Darchhawna Substituted by Sh. K. Malsawmtluanga and 2 Ors v. Rajiv Mehrishi, Secretary to the Govt. of India,Ministry of Home Affairs, North Block and 15 Ors — Gauhati High Court (2025-10-06)
Lalsangliana and 4 Ors v. Rajiv Mehrishi and 12 Ors — Gauhati High Court (2025-10-06)
Ms. Yvonne Lalhruaizeli and Anr. v. Smt. Vanlalrinchhani and Anr. — Gauhati High Court (2025-09-08)
Sh. Sujoy Tongchangya and 416 Ors. v. Union of India r/b the Secretary to the Govt. of India, Ministry of Home Affairs and 6 Ors. — Gauhati High Court (2025-09-08)
C. Lalramchhana @G. Lalramchhana v. The State of Mizoram and Anr. — Gauhati High Court (2025-08-07)
Smt. Lalnunziri @ Khana Tochhawng v. Smt. Ethel Lalruatdiki — Gauhati High Court (2025-08-06)
Sh. Beiryaothai v. The State of Mizoram and Anr. — Gauhati High Court (2025-08-06)
Sh. Beiryaothai v. The State of Mizoram and Anr. — Gauhati High Court (2025-08-06)