SHAMIMA JAHAN

23 recorded High Court judgment(s) · 2025–2025

Courts

Gauhati High Court

Disposed Of	20
Dismissed on withdrawal with liberty to approach again	1
Allowed	1
Dismissed	1

SHRI PRADEEP NARAYAN SINGH AND 3 ORS v. SMTI. SANCHANA GUPTA AND 2 ORS — Gauhati High Court (2025-07-23)
SHRI T. YANGLICHO v. STATE OF NAGALAND — Gauhati High Court (2025-07-22)
MR FOMPA KONYAK, v. MR KESONYU YHOME AND 3 ORS — Gauhati High Court (2025-07-22)
SMTI. MEDIE MOR v. STATE OF NAGALAND — Gauhati High Court (2025-07-22)
SMTI. LIRENI KIKON v. SHRI APONG PONGENER AO AND 3 ORS — Gauhati High Court (2025-07-21)
SHRI NOMENTO YEPTHOMI AND 2 ORS v. STATE OF NAGALAND AND 2 ORS — Gauhati High Court (2025-07-21)
SHRI SUSHIL SINGH v. STATE OF NAGALAND AND ANR — Gauhati High Court (2025-07-20)
DIRECTORATE OF ENFORCEMENT v. BHUPESH ARORA — Gauhati High Court (2025-07-20)
SHRI LITHRIKYU v. SHRI ANNOP KHINCHI, IAS AND 3 ORS — Gauhati High Court (2025-07-20)
SMTI. WATITULA v. STATE OF NAGALAND — Gauhati High Court (2025-07-20)