SHAMIM AHMED,RAMESH SINHA

36 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	21
Dismissed on merits/Rejected	11
Disposed off/Decided on merits	2
Allowed/Partly Allowed on merits/Granted	1
Consigned to Record	1

ANIL KASHYAP v. STATE OF U.P. — Allahabad High Court (2022-09-30)
ANURADHA THRU. HER GUARDIAN SHIV KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECRTT. LKO AND OTHERS — Allahabad High Court (2022-08-06)
SMT. RAMZANA and ORS. v. STATE OF U.P. THRU. SECY. HOME LKO. and ORS. — Allahabad High Court (2022-08-06)
SHIVANGI AND ANOTHER v. STATE OF U.P.THRU. PRIN. SECY. HOME CIVIL SECRETT. LUCKNOW AND OTHERS — Allahabad High Court (2022-08-06)
SURJEET KUMAR MAURYA v. STATE OF U.P. THRU. PRIN. SECY. HOME. LKO and OTHERS — Allahabad High Court (2022-08-06)
WALI MOHAMMAD KHAN v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2022-08-06)
SATYENDRA PRATAP CHAND v. STATE OF U.P. THRU.CHIEF SECY. GOV.OF U.P.,LUCKNOW AND OTHERS — Allahabad High Court (2022-08-06)
BRIJESH PRAJAPATI and ANOTHER v. STATE OF U.P. THRU. SECY. HOME LKO and OTHERS — Allahabad High Court (2022-08-06)
Rajesh Soni v. State of U.P. through Secretary Home, Government of U.P. at Lucknow and others — Allahabad High Court (2022-08-06)
BIJAY SHARMA v. STATE OF U.P. THRU. PRIN. SECRETY. HOME CIVIL SECRETT. LUCKNOW AND OTHERS — Allahabad High Court (2022-08-06)