SHAMIM AHMED
13,562 recorded High Court judgment(s) · 2020–2024
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 13562 |
Disposal nature
| Disposed off/Decided on merits | 4845 |
| Allowed/Partly Allowed on merits/Granted | 3153 |
| Dismissed on merits | 1964 |
| Dismissed on merits/Rejected | 1637 |
| Allowed/Partly Allowed on merits | 1076 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 457 |
| DISMISSED AS WITHDRAWN | 181 |
| Decided by Lok Adalat | 141 |
Recent judgments
- SHABBIR AND 3 ORS. v. STATE OF U.P. — Allahabad High Court (2024-09-20)
- SARKAR ALI v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO AND 2 OTHERS — Allahabad High Court (2024-09-20)
- SHAMMI KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO AND 5 OTHERS — Allahabad High Court (2024-09-20)
- BHAUWA v. STATE OF U.P. — Allahabad High Court (2024-09-20)
- YASHODA @ JASHODA AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2024-09-20)
- KABUTARA (DETENUE) THRU. HER SON RAM GULAM NISHAD @ LALLAN v. ANANT RAM AND 4 OTHERS — Allahabad High Court (2024-09-20)
- MEHI LAL v. STATE OF U.P. THRU. PRIN. SECY (HOME) LKO. AND 3 OTHERS — Allahabad High Court (2024-09-19)
- MUNNA AND ANOTHERS. v. STATE OF U.P. — Allahabad High Court (2024-09-19)
- MOHD. HASAN v. UNION OF INDIA THRU. SECY. MINISTRY OF EXTERNAL AFFAIRS NEW DELHI AND ANOTHER — Allahabad High Court (2024-09-19)
- UMESH KUMAR v. STATE OF U.P. — Allahabad High Court (2024-09-19)
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