SHAMIM AHMED

793 recorded High Court judgment(s) · 2024–2026

Courts

Madras High Court

793

DISPOSED OF	315
ORDERED	135
DISMISSED	131
ALLOWED	83
WITHDRAWN DISMISSED	81
GRANTED	10
DISMISSED FOR NON-PROSECUTION	10
DISPOSED OF IN MEMO OF COMPROMISE	8

Anbarasan v. The State Rep. by The Sub Inspector of Police — Madras High Court (2026-06-05)
S. Gopal v. The State Rep By, The Inspector of Police — Madras High Court (2026-06-05)
Venkatachalam v. The State by, — Madras High Court (2026-06-04)
V.Palanisamy v. State by, — Madras High Court (2026-06-04)
Arivarasan v. Vijayalakshmy — Madras High Court (2026-06-04)
Vadivel v. The Inspector of Police, — Madras High Court (2026-06-04)
A.Kabilan v. The Inspector of Police — Madras High Court (2026-06-04)
Surendar v. State rep.by The Inspector of Police, — Madras High Court (2026-06-04)
Balasubramanian v. The State Rep. by The Inspector of Police — Madras High Court (2026-06-03)
Kavibalan v. State of Tamil Nadu represented by — Madras High Court (2026-06-03)