LexSHAMEEM AKTHER
11,344 recorded High Court judgment(s) · 2006–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 11334 |
| Andhra Pradesh High Court | 10 |
Disposal nature
| DISPOSED OF NO COSTS | 3115 |
| DISMISSED | 2700 |
| ALLOWED NO COSTS | 1528 |
| DISMISSED AS INFRUCTUOUS | 1331 |
| WITHDRAWN | 1017 |
| PARTLY ALLOWED NO COSTS | 467 |
| DISMISSED FOR DEFAULT | 434 |
| DISMISSED NO COSTS | 387 |
Recent judgments
- Krishna Malve v. Sri H Krishnaiah — Telangana High Court (2022-12-27)
- Diosis of Khammam v. Madasu Vijaya Laxmi — Telangana High Court (2022-11-25)
- Kuntamukkala Upender v. Chunchu Havila — Telangana High Court (2022-11-25)
- Bhimireddy Rami Reddy v. Bhimireddy Baby Sarojini — Telangana High Court (2022-11-25)
- M/s. The Sankuri Mutually Aided Co-operative Housing society Limited v. Mr. M. Keshava Rao and 2 others — Telangana High Court (2022-11-11)
- Lodiga Venkata Narayana , Venkanna v. Lodiga Venkanna — Telangana High Court (2022-11-11)
- Velpula Bhaskar v. Velpula (Darla) Priyanka — Telangana High Court (2022-11-04)
- Danisetty Veerababu v. Bonagiri Rajesh — Telangana High Court (2022-11-04)
- Taviti Nagendram v. G.N.V.Raju and another — Telangana High Court (2022-11-04)
- Dandela Srija Chowdary v. The Tahasildar — Telangana High Court (2022-10-21)