LexSHAMEEM AKTHER,CHILLAKUR SUMALATHA
21 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 21 |
Disposal nature
| ALLOWED NO COSTS | 14 |
| DISMISSED NO COSTS | 5 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISPOSED OF NO COSTS | 1 |
Recent judgments
- Naveen Reddy Atluri v. The State Telangana — Telangana High Court (2023-02-27)
- Limbaji Sukhdev Jhadav v. The State of Telangana and 2 others — Telangana High Court (2022-03-23)
- RAGULA KISTAIAH , KRISHNA v. THE STATE OF TELANGANA — Telangana High Court (2022-03-23)
- Ganji Rama Rao v. The State of Telangana and Another — Telangana High Court (2022-03-23)
- Dinesh Dhondi Ram Rathod v. The State of Telangana and 2 others — Telangana High Court (2022-03-23)
- Sangeetha Ravi Chowhan v. The State of Telangana and 2 Others — Telangana High Court (2022-03-23)
- Grandhi Bhaskar Rao v. The State of Telanganan — Telangana High Court (2022-03-23)
- Nigapa Nagappa Dhanshetti v. The State of Telangana — Telangana High Court (2022-03-23)
- Anala Divijeswaramma v. The State of Telangana — Telangana High Court (2022-03-22)
- R. Prem Singh v. The State of Telangana — Telangana High Court (2022-03-22)