LexSHAMEEM AKTHER,A.RAJASHEKER REDDY
649 recorded High Court judgment(s) · 2021–2022
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 649 |
Disposal nature
| DISPOSED OF NO COSTS | 200 |
| ALLOWED NO COSTS | 190 |
| DISMISSED | 104 |
| WITHDRAWN | 85 |
| DISMISSED AS INFRUCTUOUS | 20 |
| CLOSED NO COSTS | 17 |
| DISMISSED NO COSTS | 11 |
| DISMISSED AS NON PROSECUTION | 9 |
Recent judgments
- G SIVASHANKAR REDDY v. V R TRANSPORT COMPANY PVT LTD AND ANOTHER — Telangana High Court (2022-04-27)
- SRI G.SIVASHANKAR REDDY v. M/S.V.R.TRANSPORT COMPANY PRIVATE LIMITED AND ANOTHER — Telangana High Court (2022-04-27)
- B. Nagaraju v. Ch. Venkateswarlu — Telangana High Court (2022-03-17)
- K.SRIDEVI, HYD v. RAJAT KUMAR, I.A.S., HYD AND ANOTHER — Telangana High Court (2022-02-11)
- Himayethunnisa Begum v. Burra Gnaneshwar Goud — Telangana High Court (2022-01-28)
- Sahebzadi Hameedunnisa Begum , Zarina Begum v. Burra Gnaneshwar Goud — Telangana High Court (2022-01-28)
- Mrs. Jameel Unnisa Begum and 125 Others v. Burra Vegugopal Goud and 11 Others — Telangana High Court (2022-01-28)
- The State of Telangana And 5 Others v. Burra Gnaneshwar Godu And 147 Others — Telangana High Court (2022-01-28)
- Mrs. Jameel Unnisa Begum v. Burra Gnaneshwar Goud — Telangana High Court (2022-01-28)
- Sahebzadi Hameedunnisa Begum , Zarina Begum and 4 Others v. Burra Venugopal Goud and 137 Others — Telangana High Court (2022-01-28)