SHAM SUNDER, S. KHEHAR

53 recorded High Court judgment(s) · 2007–2009

Courts

Disposal nature

Recent judgments

• C I T v. SANJEEV KUMAR JAIN — Punjab & Haryana High Court (2009-01-16)
• HARBHAJAN SINGH v. FINANCIAL COMMR. PB. AND ORS. — Punjab & Haryana High Court (2008-07-03)
• SHERE-PUNJAB BUS SERVICE v. STATE TRANSPORT APPELLATE TRIB. AND ORS. — Punjab & Haryana High Court (2008-07-02)
• BHUPINDER SINGH v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2008-03-13)
• SHIV KUMAR v. SUBHASH — Punjab & Haryana High Court (2008-01-31)
• DARBARA SINGH ETC v. PB.STATE — Punjab & Haryana High Court (2008-01-07)
• HY.STATE v. SUBHASH ETC — Punjab & Haryana High Court (2008-01-07)
• RATTAN LAL v. STATE OF HARYANA — Punjab & Haryana High Court (2008-01-07)
• CHARANJIT KAUR v. STATE OF PB. — Punjab & Haryana High Court (2008-01-07)
• JAGDISH KUMAR AND ANR v. STATE OF PUNJAB — Punjab & Haryana High Court (2008-01-07)