SHALINI SINGH NAGPAL

627 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• SANDEEP KAUR AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2026-06-03)
• L EHC MONIKA AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-06-03)
• NEHA AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-03)
• SINDER KAUR v. STATE OF HARYANA — Punjab & Haryana High Court (2026-06-03)
• JASVIR SINGH TIWANA AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-03)
• PARVEEN KAUR AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-03)
• RAKHI AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-03)
• VINAY v. STATE OF HARYANA — Punjab & Haryana High Court (2026-06-03)
• RAKESH KUMAR AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-03)
• KIRNA RANI v. STATE OF HARYANA — Punjab & Haryana High Court (2026-06-03)