SHALINI PHANSALKAR-JOSHI, S.C. DHARMADHIKARI
272 recorded High Court judgment(s) · 2016–2019
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 272 |
Disposal nature
| DISPOSED OFF | 108 |
| Disposed Off | 53 |
| WITHDRAWN | 51 |
| Dismissed | 18 |
| DISMISSED | 16 |
| ABSOLUTE | 12 |
| Allowed | 3 |
| JUDGEMENT | 2 |
Recent judgments
- BALABHAU TAMBE AND 25 ORS. v. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY AND 8 ORS. — Bombay High Court (2019-01-25)
- ANWER A HUSAIN PATEL v. THE COMMISSIONER OF CUSTOMS(EXPORT PROMOTION) — Bombay High Court (2017-11-24)
- THE CHIEF EXECUTIVE OFFICER MUMBAI BOARD MHADA AND 3 ORS. v. SHANTA MALLANNA RIKKAL — Bombay High Court (2017-11-24)
- YOGESH NAVNITLAL PARIKH v. THE COMMISSIONER OF CUSTOMS(EXPORT PROMOTION) AND 2 ORS — Bombay High Court (2017-11-24)
- ANWAR A. HUSAIN PATEL v. THE COMMISSIONER OF CUSTOMS (EXPORT PROMOTION) AND 2 ORS — Bombay High Court (2017-11-24)
- MEHUL JAYANT PAREKH v. THE COMMISSIONER OF CUSTOMS(EXPORT PROMOTION) AND 2 ORS — Bombay High Court (2017-11-24)
- MEHUL JAYANT PAREKH v. THE COMMISSIONER OF CUSTOMS(EXPORT PROMOTION) AND 2 ORS — Bombay High Court (2017-11-24)
- AJAY JAIN v. THE COMMISSIONER OF CUSTOMS (EXPORT PROMOTION) AND 2 ORS. — Bombay High Court (2017-11-24)
- SURESH MANDHANA v. THE COMMISSIONER OF CUSTOMS(EXPORT PROMOTION) AND 2 ORS — Bombay High Court (2017-11-24)
- RAKESH NAVAL v. THE COMMISSIONER OF CUSTOMS (EXPORT PROMOTION) AND 2 ORS. — Bombay High Court (2017-11-24)
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