LexSHALINI PHANSALKAR-JOSHI, NARESH H. PATIL
72 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 72 |
Disposal nature
| Disposed Off | 50 |
| DISPOSED OFF | 7 |
| Allowed To be withdrawn | 4 |
| Dismissed | 3 |
| DISMISSED | 3 |
| Rejected | 2 |
| Allowed | 2 |
| REJECTED | 1 |
Recent judgments
- MADANLAL GULABCHAND BHUTRA v. STATE OF MAHARASHTRA AND 10 ORS — Bombay High Court (2018-01-25)
- RATAN BHUVAN NO 1 CO OPERATIVE HOUSING SOCIETY LIMITED v. THE MUNICIPAL CORPORATION OF GRETER MUMBAI AND 2 OTHERS — Bombay High Court (2017-05-03)
- SAKAR EKTA MANCH v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2017-05-03)
- KALGONDA DHULGONDA PATIL AND ORS. v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND ORS. — Bombay High Court (2017-05-03)
- SUNIL MIRPURI AND ANR v. PUNE MUNICIPAL CORPORATION AND ORS — Bombay High Court (2017-05-03)
- KALGONDA DHULGONDA PATIL AND ORS. v. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY AND ORS. — Bombay High Court (2017-05-03)
- SHRI RAJAN SHANRATAM ZURALE AND ORS. v. THE STATE OF MAHARASHTRA THROUGH THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPT. AND ANR. — Bombay High Court (2017-05-03)
- NEW HEAVESNS PARK NO.II CO-OPERATIVE SOCIETY v. VIJAYKUMAR DEVRAJ MEHTA AND ORS. — Bombay High Court (2017-05-03)
- SHRI ASHOK BAJIRAO KHADE AND ANR v. STATE OF MAHARASHTRA THROUGH THE HONBLE CHIEF MINISTER AND ORS — Bombay High Court (2017-05-02)
- MARUTI MURA VAGARE v. MAHADEV DHANU DUDHAL AND ORS. — Bombay High Court (2017-05-02)