(.) SHALINI PHANSALKAR-JOSHI

790 recorded High Court judgment(s) · 2017–2017

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Courts

Bombay High Court

790

Disposal nature

C.A. Disposed off	457
Admitted/Allwd/Granted/Rule Absolute	205
Dispossed Off/Dismiss for Default	94
Dismissed/Rule Discharged	12
Withdrawn	8
Disposed-Off	8
(unspecified)	4
Registration Refused.	1

Recent judgments

MILIND S/O. KESHAVRAO ROKDE AND ANOTHER v. SMT. VASANTI WD/O. DILIP WADNERE AND OTHERS — Bombay High Court (2017-08-04)
EXECUTIVE ENGINEER, GOSIKHURD PROJECT, GOSIKHURD REHABILITATION DIVISION, NAGPUR AND ANOTHER v. JAMUNABAI N. GOLHAR (DEAD), THR. LRS. AMRUT N. GOLHAR (DEAD), THR. LRS. NILESH AMRUT GOLHAR AND OTH — Bombay High Court (2017-08-04)
EXECUTIVE ENGINEER, GOSIKHURD PROJECT, GOSIKHURD REHABILITATION DIVISION, NAGPUR AND ANOTHER v. JAISING KODU KOREMORE AND OTEHRS — Bombay High Court (2017-08-04)
EXECUTIVE ENGINEER, GOSIKHURD PROJECT, GOSIKHURD REHABILITATION DIVISION, NAGPUR AND ANOTHER v. KANTHIRAM GHUSARAM GHOLAR AND OTHERS — Bombay High Court (2017-08-04)
VIDARBHA IRRIGATION DEVP. CORPORATION, THROUGH EXECUTIVE ENGINEER, YAVATMAL MEDIUM PROJECT DIVISION v. SHAMRAO NANDU RATHOD AND OTHERS — Bombay High Court (2017-08-04)
THE EXECUTIVE ENGINEER, LOWER WARDHA PROJECT DIVISION, WARDHA v. ARUN S/O BHAURAO FALKE AND OTHERS — Bombay High Court (2017-08-04)
THE DEPUTY CHIEF ENGINEER (CONST.) -1 CENTRAL RAILWAY ANJNI NAGPUR v. RAJESH @ LAXMISHANKAR S/O SITARAM TIWARI AND ORS. — Bombay High Court (2017-08-04)
VIDC THR. EXE. ENG. MINOR IRRIGATION DIVISION, WASHIM v. BAPURAO RAGHOJI GHUGE AND ANOTHER — Bombay High Court (2017-08-04)
VIDC THR. EXE. ENG. MINOR IRRIGATION DIVISION, WASHIM v. DAULAT KONDAJI KALBANDE AND 2 OTHERS — Bombay High Court (2017-08-04)
VAIBHAV S/O. RAMESHRAO KOPARKAR v. UNION OF INDIA, MUMBAI, THROUGH THE GENERAL MANAGER, CENTRAL RAILWAY, CST, MUMBAI — Bombay High Court (2017-08-04)