SHALINDER KAUR

1,129 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• GOVT OF NCT OF DELHI AND ANR v. KRISHAN KUMAR — Delhi High Court (2026-03-23)
• RISHI LAL VERMA v. STATE OF NCT OF DELHI — Delhi High Court (2025-11-17)
• KASIM v. STATE GOVT. OF NCT OF DELHI — Delhi High Court (2025-11-04)
• MS. NITA ARORA SINCE DECEASED NOW THROUGH LEGAL HEIR PARAS ARORA v. THE STATE (GOVT. OF NCT OF DELHI) AND ORS. — Delhi High Court (2025-10-17)
• UMESH KHARI v. THE STATE N.C.T OF DELHI — Delhi High Court (2025-08-21)
• MEDHA PATKAR v. V K SAXENA — Delhi High Court (2025-07-29)
• MEDHA PATKAR v. V.K. SAXENA — Delhi High Court (2025-07-29)
• REHANA KHATTUN v. STATE GOVT OF NCT OF DELHI AND ANOTHER — Delhi High Court (2025-07-28)
• GAURAV CHAUDHARY v. STATE OF NCT OF DELHI — Delhi High Court (2025-07-18)
• RAJESH @ RAJESH KUMAR & ORS. v. THE STATE OF NCT OF DELHI & ANR. — Delhi High Court (2025-07-18)