SHAJI P.CHALY, . SHOBA ANNAMMA EAPEN

25 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• ABDUL KAREEM v. ASSISTANT COMMISSIONER — Kerala High Court (2023-05-26)
• M.K.SURESH KUMAR v. P.K.SAYI PRASAD — Kerala High Court (2023-05-25)
• DEVARAJAN M.K. v. STATE OF KERALA AND OTHERS — Kerala High Court (2023-05-25)
• STATE OF KERALA v. M/S. OPPO MOBILES INDIA PRIVATE LIMITED — Kerala High Court (2023-05-25)
• AJITHA N. v. STATE OF KERALA — Kerala High Court (2023-05-25)
• V.MADHUSUDANAN NAIR v. C.S.SARATH — Kerala High Court (2023-05-25)
• DR.T.O.NAVAS v. THE STATE OF KERALA AND OTHERS — Kerala High Court (2023-05-25)
• K.MOHANDAS v. TRAVANCORE TITANIUM PRODUCTS LTD — Kerala High Court (2023-05-25)
• RAGHESH R. v. STATE OF KERALA — Kerala High Court (2023-05-25)
• THE COMMISSIONER v. P.K.SAYI PRASAD — Kerala High Court (2023-05-25)