LexSHAJI P.CHALY
20,898 recorded High Court judgment(s) · 2008–2023
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 20898 |
Disposal nature
| DISPOSED OF | 15239 |
| CLOSED | 1723 |
| DISMISSED | 1256 |
| DISMISSED AS INFRUCTUOUS | 1076 |
| DISMISSED AS WITHDRAWN | 670 |
| ALLOWED | 450 |
| DISMISSED AS NOT PRESSED | 304 |
| DISMISSED FOR DEFAULT | 52 |
Recent judgments
- KABEER M. v. STATE OF KERALA — Kerala High Court (2023-04-25)
- KABEER M. v. STATE OF KERALA — Kerala High Court (2023-04-25)
- M/S. DEENS CONSTRUCTIONS v. STATE OF KERALA REPRESENTED BY THE SECRETARY TO THE GOVERNMENT — Kerala High Court (2023-04-25)
- M.T.ABDUL KABEER v. STATE OF KERALA — Kerala High Court (2023-04-13)
- KOCHUMMAN GEEVARGHESE v. STATE OF KERALA — Kerala High Court (2023-04-13)
- SUNNY K.A v. STATE OF KERALA — Kerala High Court (2023-04-13)
- MOHANAN PILLAI V v. KERALA STATE FINANCIAL ENTERPRISES LTD — Kerala High Court (2023-04-13)
- NAVANEETH S NARAYAN REPRESENTED BY SUNIL KUMAR B v. STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY — Kerala High Court (2023-04-13)
- CITSA TECHNOLOGIES PVT. LTD. v. KERALA STATE INFORMATION TECHNOLOGY INFRASTRUCTURE (KSITIL) — Kerala High Court (2023-04-13)
- SAKKEER HUSSAIN.V v. THE DISTRICT COLLECTOR — Kerala High Court (2023-04-13)