SHAJI P.CHALY, ANTONY DOMINIC

321 recorded High Court judgment(s) · 2015–2017

Courts

Disposal nature

Recent judgments

• M/S.KERALA SPONGE IRON LTD v. THE COMMISSIONER OF INCOME TAX — Kerala High Court (2017-08-16)
• MAJEEJA M. NAIR v. STATE OF KERALA — Kerala High Court (2017-08-16)
• SHRI.PARAYIL BALAN NAIR v. THE COMMISSIONER OF INCOME TAX — Kerala High Court (2017-08-16)
• STATE OF KERALA v. FRANCIS — Kerala High Court (2017-06-07)
• JINCE SABU v. THE DISTRICT POLICE CHIEF, KANNUR — Kerala High Court (2017-06-07)
• JAYAPAL E.R. v. STATE OF KERALA — Kerala High Court (2017-06-07)
• VIJAYAKUMARI v. K.K.SIVAN — Kerala High Court (2017-06-07)
• N.SULAIMAN v. STATE OF KERALA — Kerala High Court (2017-06-07)
• ABDUL SALAM v. THE STATE OF KERALA — Kerala High Court (2017-06-07)
• V.PURUSHOTHAMAN v. THE DISTRICT POLICE OFFICER/SUPERINTENDENT OF POLICE (RURAL) THIRUVANANTHAPURAM — Kerala High Court (2017-06-07)