SHAILESH P. BRAHME

4,282 recorded High Court judgment(s) · 2023–2026

Courts

Bombay High Court

4282

Admitted/Allowed/Granted/Rule Absolute	2578
DISPOSED OFF	768
DISMISSED	347
PARTLY ALLOWED AND PARTLY DISMISSED	248
APPLICATION ALLOWED	188
Withdrawn	78
Rejected at Admission stage	19
RULE ABSOLUTE	14

NEMULAL MARUTI BHANDWALE AND ANR v. THE DISTRICT WAKF OFFICER AND ANR — Bombay High Court (2026-03-18)
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION WALUJ MAHANAGAR PRAKALP 1 CIDCO AURANGABAD v. BHAGINATH ASARAM SALE AND ANR — Bombay High Court (2026-03-12)
M/S SIDDHI VINAYAK ENTERPRISES AND OTHERS v. M/S R.K CONSTRO PROJECTS PVT. LTD THROUGH ITS DIRECTOR SAMIR CHANDRAKANT MEHATA — Bombay High Court (2026-02-18)
MANDODARIBAI SHRIDHARRAO CHATE DECEASED THR LRS KUSUM ASHOKRAO AGHAV AND ANOTHER v. SHRIRANG BAJIRAO AGHAV DECEASED MOTIRAM SHRIRANG AGHAV AND ORS — Bombay High Court (2026-01-29)
SHRIRAM MADHAV MORE AND ORS v. ABDUL KHALID ABDUL SAMAD PATEL AND ORS — Bombay High Court (2025-12-24)
ABDUL KHALID ABDUL SAMAD PATEL (DIED) LRS MOHASIN AND ORS v. SHRIRAM MADHAV MORE AND ORS — Bombay High Court (2025-12-24)
NANDARANIBAI HARINAYARAN JAISWAL DECEASED THR HER LRS PADMA SHIVNARAYAN JAISWAL AND ORS v. LAXMINARAYAN MOHANLAL JAISWAL DECEASED LRS KAMALABAI DIED MALATI DIED THR LRS MANISH AND ORS — Bombay High Court (2025-12-24)
MUBARAK BADESAB MULLA v. HUJUR BADESAB MULLA AND ORS — Bombay High Court (2025-12-24)
Bhaurao Bhausaheb Sarjerao Miskin v. The State of Maharashtra Through Collector Osmanabad At Osmanabad — Bombay High Court (2025-12-24)
MUBARAK BADESAB MULLA v. HUJUR BADESAB MULLA AND ORS — Bombay High Court (2025-12-24)