LexSHAILESH KUMAR SINHA
2,532 recorded High Court judgment(s) · 2012–2014
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 2532 |
Disposal nature
| DISPOSED | 1429 |
| DISMISSED | 409 |
| WITHDRAWN | 249 |
| D.F.D. FOR NON APPEARANCE | 212 |
| ALLOWED | 137 |
| BAIL GRANTED | 79 |
| REJECTED | 14 |
| DISPOSAL WITH OBSERVATION | 2 |
Recent judgments
- Lakshmi Kant Jha v. The V.c. L.n.mithila University Ors — Patna High Court (2014-02-06)
- JHAMELIYA v. THE STATE OF BIHAR and ORS — Patna High Court (2014-02-06)
- DR. VISHWA NATH PD. SINHA v. THE STATE OF BIHAR and ORS — Patna High Court (2014-02-06)
- DR. DINESH PD. SINGH v. THE STATE OF BIHAR and ORS — Patna High Court (2014-02-06)
- JHAMELWA v. THE STATE OF BIHAR and ORS — Patna High Court (2014-02-06)
- HARIHAR PRASAD v. STATE OF BIHAR and ORS. — Patna High Court (2014-02-06)
- Deokant Sharma v. The State Of Bihar and Ors — Patna High Court (2014-02-06)
- RAMESHWAR PD. v. THE STATE OF BIHAR and ORS — Patna High Court (2014-02-06)
- Pfof. Dr. Madhav Prasad Singh v. The State Of Bihar and Ors — Patna High Court (2014-02-06)
- SHIV BHAGWAN GUPTA v. THE T.M.U. BHAGALPUR and ORS — Patna High Court (2014-02-06)