SHAILENDRA SINGH,. RAJAN GUPTA

79 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• M/S Maa Bhagwati Sponge and Iron Private Limited v. The State of Bihar — Patna High Court (2022-07-14)
• Bambam Paswan v. The State Of Bihar and Ors — Patna High Court (2022-07-12)
• Rakesh Kumar Sharma v. The Chairman, Bharat Petroleum Corporation Limited — Patna High Court (2022-07-12)
• Kulwanti Devi @ Kulwanti Kunwar @ Kulwanti Singh v. The State Of Bihar and Ors — Patna High Court (2022-07-12)
• Rajesh Kumar v. Indian Oil Corporation Ltd. — Patna High Court (2022-07-12)
• Suresh Kumar v. The State of Bihar through the Chief Secretary, — Patna High Court (2022-07-06)
• Anju Verma v. The State of Bihar — Patna High Court (2022-07-06)
• Kundan Kumari v. The State of Bihar — Patna High Court (2022-07-06)
• Gajendra Sah v. The State of Bihar — Patna High Court (2022-07-06)
• Suresh Kumar v. The State of Bihar — Patna High Court (2022-07-06)