SHAILENDRA SINGH,. ASHWANI KUMAR SINGH

134 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• Om Prakash Kumar v. The State of Bihar and Ors — Patna High Court (2022-10-29)
• Baptist Union Church v. Patna Municipal Corporation — Patna High Court (2022-10-18)
• Mithilesh Kumar Singh @ Mithlesh Kumar Singh v. The State of Bihar — Patna High Court (2022-10-11)
• Harendra Prasad Singh @ Harendra Pd. Singh v. The State of Bihar — Patna High Court (2022-10-11)
• Sanjiv Kumar Suman v. The State of Bihar — Patna High Court (2022-10-11)
• Vineet Kumar Upadhya v. The State of Bihar — Patna High Court (2022-10-11)
• Avinash Kumar v. The State of Bihar — Patna High Court (2022-10-11)
• Sumant Kumar v. The State of Bihar — Patna High Court (2022-10-11)
• Prakash Singh v. The State of Bihar. — Patna High Court (2022-10-11)
• Premchand Chaudhary v. The State of Bihar — Patna High Court (2022-10-11)