LexSHAILENDRA SINGH
6,307 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 6307 |
Disposal nature
| BAIL GRANTED | 4014 |
| BAIL REJECTED | 712 |
| DISPOSED | 604 |
| ALLOWED | 320 |
| WITHDRAWN | 314 |
| DISMISSED | 160 |
| DISMISS FOR NON-PROSECUTION | 71 |
| REJECTED | 49 |
Recent judgments
- Satyendra Ram v. The State of Bihar — Patna High Court (2026-05-14)
- Sunil Kumar @ Raja Kumar v. The State of Bihar — Patna High Court (2026-05-14)
- Prabhu Prasad @ Prabhu Prasad Kushwaha v. The State of Bihar — Patna High Court (2026-05-14)
- Shankar Paswan v. The State of Bihar — Patna High Court (2026-05-14)
- Vijay Singh @ Vijay Yadav v. The State of Bihar — Patna High Court (2026-05-14)
- Kshatri Yadav @ Chhatri Yadav v. The State of Bihar — Patna High Court (2026-05-14)
- Navita Devi v. The State of Bihar — Patna High Court (2026-05-12)
- Barhan Yadav @ Barhan @ Barhan Mahto @ Badhan Yadav v. The State of Bihar — Patna High Court (2026-05-12)
- Abhishek Kumar @ Golu v. The State of Bihar — Patna High Court (2026-05-12)
- Raju Kumar Paswan v. The State of Bihar — Patna High Court (2026-05-12)