SHAILENDRA KUMAR AGRAWAL,ARVIND KUMAR TRIPATHI

73 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Disposed off/Decided on merits	35
Dismissed on merits	20
Allowed/Partly Allowed on merits	10
Dismiss other than merit(DD/Non Prosec./Abated)	8

LAKHAN LAL v. STATE OF U.P. AND 2 ORS. — Allahabad High Court (2018-03-07)
Subhash Chand Mishra v. State of U.P. and another — Allahabad High Court (2018-03-07)
AKHILESH KUMAR PANDEY v. State of U.P. THROUGH ITS SECRETARY FOOD AND CIVIL SUPPLIES, GOVT. OF UP, LUCKNOW AND 3 OTHERS — Allahabad High Court (2018-03-07)
SMT. RENU AND 4 ORS. v. HAR NARAIN KUSHWAHA AND ANOTHER — Allahabad High Court (2018-03-07)
M/S C.S INFRACONSTRUCTION LTD THROUGH ITS VICE PRESIDENT AND AUTH. SIGNATORY SRI RAVITOSH ASTHANA v. UNION OF INDIA THROUGH SECRETARY MINISTRY OF RAILWAYS NEW DELHI AND 5 OTHERS — Allahabad High Court (2018-03-07)
Smt. Irshad v. State of U.P. and 7 others — Allahabad High Court (2018-02-27)
RAIS AHMAD v. State of U.P. THROUGH SECRETARY (EDUCATION) U.P. GOVT. AT LUCKNOW AND 4 OTHERS — Allahabad High Court (2018-02-23)
SHADAB ALI v. UNION OF INDIA THRU.ITS SECY.(MIN.OF FOREIGN AFFAIRS) AND ANR. — Allahabad High Court (2018-02-23)
SMT. KESH KANTI AND 4 OTHERS v. RAJVEER SINGH AND 3 OTHERS — Allahabad High Court (2018-02-23)
Kamal Singh v. State of U.P. and another — Allahabad High Court (2018-02-23)