SHAILENDRA KUMAR AGRAWAL,ABHINAVA UPADHYA

42 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	20
Disposed off/Decided on merits	12
Dismissed on merits	8
Allowed/Partly Allowed on merits	2

MOHAMMAD SHAFIQ v. MOHAMMAD MOBIN AND ANOTHER — Allahabad High Court (2018-03-22)
VIDHYAWATI DEVI AND 5 ORS. v. HARI PRASAD AND ANOTHER — Allahabad High Court (2018-03-22)
Khedu Patel @ Vishwa Nath Prasad and another v. state of up and 4 others — Allahabad High Court (2018-03-21)
SHIV PRASAD YADAV v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-03-21)
CHHOTEY LAL GAUTAM v. STATE OF U.P. AND ANR. — Allahabad High Court (2018-03-20)
YOGESH SIKARWAR v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-03-20)
LAKSHMI SHANKER PANDEY AND 4 OTHERS v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2018-03-19)
PREM BABU v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-03-19)
VIDHYA BHUSHAN SHARMA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-03-19)
MANJEET SINGH v. STATE OF U.P. AND 5 OTHERS — Allahabad High Court (2018-03-19)