LexSHAILENDRA KUMAR AGRAWAL
79 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 79 |
Disposal nature
| Allowed/Partly Allowed on merits | 69 |
| Dismissed on merits | 9 |
| Disposed off/Decided on merits | 1 |
Recent judgments
- ARJUN SINGH v. STATE OF U.P. — Allahabad High Court (2018-04-05)
- GOPAL v. STATE OF U.P. — Allahabad High Court (2018-04-05)
- ANOOP TIWARI v. STATE OF U.P. — Allahabad High Court (2018-04-05)
- VIKRAM DOM v. STATE OF U.P. — Allahabad High Court (2018-04-05)
- RAHUL VERMA @ KABOOTAR v. STATE OF U.P. — Allahabad High Court (2018-03-16)
- MOHD. SHAKEEL v. STATE OF U.P. — Allahabad High Court (2018-03-16)
- VED PRAKASH TIWARI v. STATE OF U.P. — Allahabad High Court (2018-03-16)
- RAJESH KUMAR PRAJAPATI v. STATE OF U.P. — Allahabad High Court (2018-03-16)
- RUPENDRA PRATAP SINGH v. STATE OF INDIA — Allahabad High Court (2018-03-16)
- NASEEM v. STATE OF U.P. — Allahabad High Court (2018-03-15)