SHAHZAD AZEEM

90 recorded High Court judgment(s) · 2025–2026

Courts

High Court of J&K and Ladakh

Disposed Off	35
Dismissed	15
Dismissed for Non Prosecution	14
Dismissed as Withdrawn	13
Disposed Off as Withdrawn	7
Dismised	5
Dismissed as Infractuous	1

KAVI RAJ AND OTHERS v. UT OF J AND K TH. STATION HOUSE OFFICER, POLICE STATION,KAHANACHAK, JAMMU AND ANOTHER — High Court of J&K and Ladakh (2026-06-05)
GURPREET SINGH GILL v. STATE TH.S.S.P.CRIME BRANCH AND ORS. — High Court of J&K and Ladakh (2026-06-05)
SUBASH CHANDER AND OTHERS v. UT OF J AND K TH S H O POLICE STATION KAHANA CHAK JAMMU AND ANOTHER — High Court of J&K and Ladakh (2026-06-05)
ZAMAN SHAH AND OTHERS v. FAROOQ AHMED — High Court of J&K and Ladakh (2026-06-05)
NEERAJ JAISWAL @ ROMI v. UT OF J AND K TH POLICE STATION, RAMGARH, SAMBA — High Court of J&K and Ladakh (2026-06-01)
MOHD ASHRAF DAR v. UNION OF IDNIA TH INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU(NCB), JAMMU — High Court of J&K and Ladakh (2026-06-01)
NEERAJ JAISWAL @ ROMI v. UT OF J AND K TH POLICE STATION, RAMGARH, SAMBA — High Court of J&K and Ladakh (2026-06-01)
RAHUL CHOUDHARY AND OTHERS v. KAJAL CHOUDHARY — High Court of J&K and Ladakh (2026-05-15)
AIJAZ HUSSAIN SAHAF v. STATE OF JAMMU AND KASHMIR THROUGH SENIOR SUPERINTENDENT OF POLICE CRIME BRANCH SRINAGAR — High Court of J&K and Ladakh (2026-05-06)
MUZAMIL SHAKEEL AND OTHERS v. UT OF J AND K TH. STATION HOUSE OFFICER, WOMEN POLICE STATION, DODA AND ANOTHER — High Court of J&K and Ladakh (2026-04-24)