LexSHABIHUL HASNAIN
32 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 32 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 28 |
| Dismissed on merits | 4 |
Recent judgments
- RAM SHANKER v. STATE OF U.P. THRU SECY. EDUCATION AND OTHERS — Allahabad High Court (2019-04-12)
- BRAHMA DEO PANDEY and OTHERS v. DY./JOINT DIRECTOR OF EDUCATION and OTHERS — Allahabad High Court (2018-09-18)
- GIRISH CHANDRA SHARMA v. U.P.S.R.T.C. and ANOTHER — Allahabad High Court (2018-09-18)
- VIJAY KUMAR PANDEY v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-09-18)
- DHURENDRA SINGH v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-09-18)
- VIKASH KUMAR SINGH v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-09-18)
- SATYA NARAIAN MAURYA v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-09-18)
- SHIV POOJAN DUBEY v. DIRECTOR OF EDUCATION U.P. ALLD. and OTHERS — Allahabad High Court (2018-09-18)
- SURESH CHANDRA v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-09-18)
- RAM MANOHAR v. VICE CHANCELLOR ALLAHABAD UNIVERSITY AND OTHERS — Allahabad High Court (2018-09-18)