LexSERVESH KUMAR GUPTA
4,957 recorded High Court judgment(s) · 2011–2017
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 4957 |
Disposal nature
| DISPOSED | 2598 |
| DISMISSED | 1582 |
| ALLOWED | 511 |
| GRANTED | 75 |
| DISMISSED AS INFRUCTUOUS | 61 |
| REJECTED | 60 |
| DISMISSED AS WITHDRAWN | 36 |
| WITHDRAWN | 14 |
Recent judgments
- SMT. KASIM AND ORS v. NAGAR NIGAM DEHRADUN AND ORS — Uttarakhand High Court (2017-12-29)
- NEW INDIA ASSURANCE COMPANY LTD v. BALRAM SINGH and ANOTHER — Uttarakhand High Court (2017-12-29)
- Smt Chandra Kala Alias Shivani v. Sanjay Kumar Dobriyal — Uttarakhand High Court (2017-12-28)
- Smt Priyanka Malhotra v. Pradeep Singh — Uttarakhand High Court (2017-12-28)
- Punam Fondani v. Mukesh Mohan Fondani — Uttarakhand High Court (2017-12-27)
- Yashpal Wadhwa AND OTHERS v. Doctor Ram Ujagar Upadhyay — Uttarakhand High Court (2017-12-22)
- Yashpal Wadhwa AND OTHERS v. Doctor Ram Ujagar Upadhyay — Uttarakhand High Court (2017-12-22)
- Smt. Amlesh Chaudhary v. Smt. Urmila Devi AND OTHERS — Uttarakhand High Court (2017-12-21)
- Krishan Kumar Singh v. State Of Uttarakhand — Uttarakhand High Court (2017-12-20)
- Smt. Babita v. Pradeep Kumar Chaudhary — Uttarakhand High Court (2017-12-20)