LexSENTHILKUMAR RAMAMOORTHY, T.V.THAMILSELVI
48 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 48 |
Disposal nature
| DISPOSED OF | 36 |
| ORDERED | 4 |
| WITHDRAWN DISMISSED | 3 |
| ALLOWED | 1 |
| DELAY CONDONED | 1 |
| GRANTED | 1 |
| CLOSED | 1 |
| DISMISSED | 1 |
Recent judgments
- GANGA SWEETS v. THE SECRETARY TO GOVERNMENT — Madras High Court (2025-05-29)
- KUMARAN HARDWARES v. THE SECRETARY TO GOVERNMENT — Madras High Court (2025-05-29)
- MEIYAPPAN v. THE DISTRICT COLLECTOR — Madras High Court (2025-05-28)
- Pandiselvi v. The Secretary to the Government — Madras High Court (2025-05-28)
- MRS.AMUDHA v. THE GOVERNMENT OF TAMIL NADU, — Madras High Court (2025-05-28)
- KAMATCHI v. THE DISTRICT COLLECTOR — Madras High Court (2025-05-28)
- S.SAI KISHORE v. THE PRINCIPAL SECRETARY TO THE GOVERNMENT — Madras High Court (2025-05-28)
- KAVITHA v. THE STATE OF TAMIL NADU — Madras High Court (2025-05-28)
- C.SIVANANDAM v. THE COMMISSIONER OF SURVEY AND SETTLEMENT — Madras High Court (2025-05-28)
- M/S. EVERWIN GROUP OF SCHOOLS AND BUSINESSES v. ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE OF TAMIL NADU — Madras High Court (2025-05-28)