SENTHILKUMAR RAMAMOORTHY, M. VENUGOPAL
42 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 42 |
Disposal nature
| DISMISSED | 17 |
| DISPOSED OF | 12 |
| ALLOWED | 4 |
| WITHDRAWN DISMISSED | 3 |
| ORDERED | 2 |
| CLOSED | 2 |
| DISMISSED AS WITHDRAWAL | 2 |
Recent judgments
- S.Malar v. The Registrar General — Madras High Court (2019-04-29)
- G.Hudson v. The Registrar General — Madras High Court (2019-04-29)
- S.Natarajan v. The Registrar General — Madras High Court (2019-04-26)
- Union of India, rep.by v. H.Ajayan, — Madras High Court (2019-04-25)
- P.Dhana v. The Government of Tamil Nadu — Madras High Court (2019-04-25)
- Union of India v. T.K.Ramu — Madras High Court (2019-04-24)
- R.Lakshminarayanan, v. Union of India, — Madras High Court (2019-04-23)
- P.Sivakumar v. The Registrar General — Madras High Court (2019-04-22)
- M.Krishnamoorthy, v. The Registrar, — Madras High Court (2019-04-22)
- Union of India, Rep by the v. The Central Administrative — Madras High Court (2019-04-15)
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