SENTHILKUMAR RAMAMOORTHY
2,167 recorded High Court judgment(s) · 2020–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 2167 |
Disposal nature
| DISPOSED OF | 882 |
| DISMISSED | 421 |
| ALLOWED | 413 |
| WITHDRAWN DISMISSED | 169 |
| ORDERED | 109 |
| CLOSED | 55 |
| DISMISSED AS INFRUCTUOUS | 21 |
| REJECTED | 16 |
Recent judgments
- K. JAYALAKSHMI RAO v. DASAPRAKASH PARADISE, MYSORE — Madras High Court (2025-02-04)
- L.K.CHARLES ALEXANDER v. THE UNION OF INDIA — Madras High Court (2025-01-30)
- M.T.ARUNAN v. THE MANAGING DIRECTOR, — Madras High Court (2025-01-30)
- NEELAKANDAN v. COMMISSIONER OF REVENUE ADMINISTRATION — Madras High Court (2025-01-30)
- M.SHIVAMADAPPA v. THE DISTRICT COLLECTOR — Madras High Court (2025-01-30)
- TVRCPL HNBEPL(JV) v. COIMBATORE CITY MUNICIPAL CORPORATION — Madras High Court (2025-01-30)
- P.S.HEAMANAND v. THE STATE OF TAMILNADU — Madras High Court (2025-01-30)
- J.ABRAHAM SAMPATHKUMAR v. THE DISTRICT REVENUE OFFICER — Madras High Court (2025-01-30)
- N.Sendamaraai v. The Chief Manager — Madras High Court (2025-01-30)
- THE GOOD STUFF PRIVATE LIMITED v. GOLDEN CHOCOLATES PRIVATE LIMITED — Madras High Court (2025-01-30)
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