SENTHILKUMAR RAMAMOORTHY

9,188 recorded High Court judgment(s) · 2002–2026

Courts

Madras High Court

9188

DISPOSED OF	4749
ALLOWED	2025
WITHDRAWN DISMISSED	695
DISMISSED	524
CLOSED	287
DISMISSED AS INFRUCTUOUS	262
ORDERED	181
DISMISSED FOR NON-PROSECUTION	152

M/s. SHIVA GURU GLASS AND PLYWOODS v. The Appellate Deputy Commissioner (ST)(GST) — Madras High Court (2026-06-05)
Om Muruga Timbers v. The State Tax Officer — Madras High Court (2026-06-05)
Ms Blue Moon DTH World v. The Assistant Commissioner (ST) — Madras High Court (2026-06-05)
SREE RM ENTERPRISES v. Deputy Commercial Tax Officer — Madras High Court (2026-06-05)
Tvl Battys Footwear v. The DEPUTY State Tax Officer I — Madras High Court (2026-06-05)
M/s.Barath Electricals v. The Assistant Commissioner (ST) — Madras High Court (2026-06-05)
KS International Re by its Proprietor Kamaal Khan v. The Assistant Commissioner (ST) — Madras High Court (2026-06-05)
Tvl .VGS Exports v. The Deputy State Tax Officer- 1 — Madras High Court (2026-06-05)
Astromar Logistics Private Limited v. State Tax Officer — Madras High Court (2026-06-04)
Tvl Sri Jaya Prabha Exports v. The Commercial Tax Officer — Madras High Court (2026-06-04)