LexSECTION WISE
325 recorded High Court judgment(s) · 2017–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 325 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 132 |
| Allowed/Partly Allowed on merits | 113 |
| Disposed off/Decided on merits | 44 |
| Dismissed on merits | 32 |
| DISMISSED AS WITHDRAWN | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED AS NOT PRESSED | 1 |
| Transf/Returned for presentation to other court | 1 |
Recent judgments
- AJAY KUMAR SAINI v. STATE OF U.P. — Allahabad High Court (2023-06-09)
- SURAJ KUMAR v. STATE OF U.P. — Allahabad High Court (2023-06-06)
- SANTOSH KUMAR v. STATE OF U.P. — Allahabad High Court (2023-05-09)
- SUNIL YADAV v. STATE OF U.P. — Allahabad High Court (2023-05-02)
- SHUBHAM JAIN v. STATE OF U.P. — Allahabad High Court (2023-03-24)
- ISLAM v. STATE OF U.P. — Allahabad High Court (2023-03-22)
- KASEEM KHANSON v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-03-20)
- TASLEEM AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-03-02)
- SUGREEV v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-02-27)
- NEELESH PRAJAPATI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-02-23)